Section 47A in Karnataka Universities of Agricultural Sciences Act, 1963
47A. [ Co-ordination committee. [Section 47A inserted by Act 14 of 1986 w.e.f. 1.10.1986.]
- [(1) There shall be a Co-ordination Committee for the Universities of Agricultural Sciences consisting of the following members, namely:-(i)Pro-Chancellor, who shall be the Chairman;(ii)Vice-Chancellors;(iii)Secretary to the Government of Karnataka, Agriculture and Horticulture Department;(iv)Deans;(v)Directors of Research;(vi)Directors of Extension; and(vii)Registrars.The Chairman shall appoint one of the Registrars as Secretary of the Committee for a period of one year by rotation.](2)The Committee shall discuss matters and make recommendations relating to agricultural education, research and extension education in the State and on any other academic matter.(3)The Vice-Chancellors shall take necessary action for implementation of the recommendations made by the committee.]
