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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(1)(b) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(b)Every such license may be renewed on application which shall be accompanied by a fee of Rs. 2000 (Two Thousand Rupees)