Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(a) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970 (a)Mental cases and persons suffering from leprosy and other infectious or communicable disease shall not be admitted into these Homes or Shelters.
