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[Cites 0, Cited by 0] [Section 187(1)] [Section 187] [Entire Act]

State of Andhra Pradesh - Subsection

Section 187(1)(iv) in Andhra Pradesh Panchayat Raj Act, 1994

(iv)Standing Committee for Education and Medical Services: Education including Social Education, medical services, public health and sanitation including drainage, relief for distress in grave emergencies.