Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Bombay Presidency - Subsection Section 33(i) in The Bombay Dentists Rules, 1951 (i)The adjournment of the debate on the amendment, namely, "That the debate on the amendment be now adjourned."
