When an amendment is under debate, no further proposal shall be received except one of the following :-(i)The adjournment of the debate on the amendment, namely, "That the debate on the amendment be now adjourned."(ii)The adjournment of the Council, namely, "That the Council do now adjourn."(iii)The closure of the debate on the amendment, namely, "That the Council do now proceed to vote on the amendment."(iv)The previous question as to the amendment, namely, "That the Council, instead of proceeding to deal with the amendment do resume the debate on the motion originally proposed."
