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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(15) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(15)Working capital for retail supply of electricity shall consist of
(a)Receivables for two months of revenue from sale of electricity;
(b)Less: Power purchase costs for one month;
(c)Less: Transmission charges for one month; and
(d)Less: Wheeling charges for two month.
Depreciation