Himachal Pradesh High Court
Mehar Singh And Others vs Jagdish Chand & Others on 13 October, 2023
Mehar Singh and others versus Jagdish Chand & others .
RSA No.106 of 2019 13.10.2023 Present: Mr. R.K. Sharma, Senior Advocate, with Ms. Anita, Parmar, Advocate, for the appellants.
Mr. Sahil Dixit, Advocate, vice Mr. Jai Raj Sharma, of Advocate, for the respondents.
CMP(M) No.1414 & 1415 of 2023 Issue notice to the proposed LRs of respondent No.3- rt Mehsru Devi returnable within a period of four weeks, on taking steps within a period of one week.
(Rakesh Kainthla) Judge October, 13, 2023 (saurav pathania) ::: Downloaded on - 13/10/2023 20:39:52 :::CIS