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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(5)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)shall place on his ballot paper the figure 1 in the space opposite the name of the candidate for whom he wishes to vote in the first instance;