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[Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(8)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(a)the coverage of the outhouse shall not exceed 32.5 sq.metre and the height shall not exceed 3.3 metre;