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Himachal Pradesh High Court

G.P. Patta Browry vs . State Of H.P. & Ors. on 27 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

G.P. Patta Browry vs. State of H.P. & ors.

.

CWP No. 6784/2022

27.9.2022 Present: Mr. Deepak Sharma, Advocate, proxy counsel for the petitioner.

Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

List on 28.9.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 27.9.2022 (pankaj) ::: Downloaded on - 27/09/2022 20:06:31 :::CIS