Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Manipur - Subsection

Section 41(8) in Manipur International University Act, 2018

(8)Subject to the provisions of this Act; the Statutes, the Ordinances, the Rules and the Regulations made there Under, the Governing Board may regulate its own procedure (including quorum) for the conduct of its meetings and other related things.