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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)construct approaches, entrances, passages, gates, drains and cess-pits for such market and provide it with latrines of such description and in such position and number as the Gram Panchayat may think fit;