Section 54(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(2)The elector on receiving the ballot paper shall forthwith-(a)proceed to the voting compartment;(b)record his vote in accordance with sub-rule (5) of rule 52 with the article supplied for the purpose;(c)fold the ballot paper so as to conceal his vote;(d)insert the ballot paper into the ballot box; and(e)quit the polling station;
