Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Rajasthan - Subsection Section 54(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (b)record his vote in accordance with sub-rule (5) of rule 52 with the article supplied for the purpose;