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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Gujarat - Subsection

Section 13A(2) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(2)The criteria for deciding merit order in case of candidates having equal merit marks shall be in the following sequence, namely:-
(a)Total Percentage Marks obtained in theory, practical and term work;
(b)Date of Birth (Candidate who is older in age shall be given priority).