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State of Gujarat - Section

Section 13A in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

13A. Preparation of Merit List for Certificate Holders.

(1)The merit list of the Certificate Holders shall be prepared on the basis of the marks obtained in theory subjects in the final year examination of Certificate Course after converting the total marks to 500.
(2)The criteria for deciding merit order in case of candidates having equal merit marks shall be in the following sequence, namely:-
(a)Total Percentage Marks obtained in theory, practical and term work;
(b)Date of Birth (Candidate who is older in age shall be given priority).
(3)
(a)Two separate merit list i. e. of TEB and ITI certificate holders shall be prepared.
(b)Common merit list of group of Certificate Courses, as specified in column 2 of Table-A and Table-B of sub-rule (1), for a corresponding group of Corresponding Diploma Courses, as specified in column 3 of Table- A and Table-B of sub-rule (1), shall be prepared.
(c)Admission to the candidates of ITI certificate holders shall be given on the seats remained vacant in corresponding diploma courses after the admission to the candidates of TEB certificate holder is granted.
(d)After granting admission to all the candidates on seats reserved for Certificate Holders, seats remaining vacant shall be converted as the unreserved category seats.".