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Union of India - Section

Section 264 in The Railway Protection Force Rules, 1987

264. Mess and canteens.

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264.1The Central Government may run messes and canteens for the benefit of themembers of the Force where articles shall be sold at no profit basis.
264.2Wherever such messes and canteens are provided with suitable buildings onhire or otherwise shall be preferred and financial and other paraphernalia provided for the purpose.
264.3The Director-General may prescribe the registers to be maintained and themanner in which the supervision is to be effected on such messes and canteens.