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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

15. Special direction from Permanent Committee.

- (i) In the event of any malpractice or leakage of question paper or in any other circumstances leading to the stopping of LPCET-AC as scheduled, the Permanent Committee may issue necessary directions to the committee of LPCET-AC to conduct reexamination for the reasons to be recorded in writing without collecting any fees from the candidates for such re-examination.
(ii)If the Permanent Committee is of the opinion that the conduct of LPCET-AC including the procedure adopted is neither fair nor transparent, it may after giving opportunity to the concerned, recommend to the Competent Authority to take appropriate steps to conduct reexamination. In such an event the Association of Colleges shall reimburse the expenditure incurred in that regard as directed by the Competent Authority.