Section 70(3) in Himachal Pradesh Municipal Election Rules, 2015
(3)A Tendered Ballot Paper shall be the same as other ballot papers used at the polling, except that it shall be -(a)serially the last in the bundle of ballot papers issued for use at the polling station; and(b)endorsed on the back with words "Tendered Ballot Papers" by the Presiding Officer at his own and signed by him.
