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State of Odisha - Section

Section 91 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

91. Authorisation, Licenses and passes authorise.

- The Drugs Controller may by a general or special order,
(1)any person in charge of an educational institution or engaged in scientific research to possess and use, for educational and/or scientific purpose only, manufactured drugs in such quantity and in such manner as may be specified in the order
(2)a pilot of an aircraft to possess and use on the aircraft in an emergency preparations containing morphine in such quantity and in such manner as may be specified in such order;
(3)a person in charge of an ambulance or a first aid station or a first-aid box to possess and use in an emergency manufactured drugs in such quantity and in such manner as may be specified in such order.