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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Odisha - Subsection

Section 91(1) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(1)any person in charge of an educational institution or engaged in scientific research to possess and use, for educational and/or scientific purpose only, manufactured drugs in such quantity and in such manner as may be specified in the order