Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in Transplantation of Human Organs and Tissues Act, 2010 (2)It extends to the whole of [the Punjab] [Substituted for the word 'Pakistan' by the Punjab Transplantation of Human Organs and Tissues (Amendment) Act 2012 (LVII of 2012).].
