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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(a) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(a)The Faculties of Veterinary Science, Fisheries (including Marine Biology) and the Animal Husbandry wing from the faculty of Agriculture alongwith the Departments of each of the Krishi Vidyapeeths shall stand transferred to the University and shall be deemed to be the constituent Faculties and Department, of the respective sciences of the University;