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[Cites 1, Cited by 17]

Himachal Pradesh High Court

Rajeev Vashisht vs . State Of H.P. & Another on 11 August, 2023

Author: Virender Singh

Bench: Virender Singh

Rajeev Vashisht Vs. State of H.P. & Another .

Cr.MMO No.1136 of 2022.

11.08.2023 Present: Mr. Divya Raj Singh & Mr. Karanveer Singh, Advocates for the petitioner.

Ms. Leena Guleria, Deputy Advocate General, for respondent No.1. Mr. R.K. Gautam, Senior Advocate with Mr. of Sahil Dixit, Advocate for respondent No.2.

Cr.MP No.2873 of 2023.

rt Notice. Ms. Leena Guleria, learned Deputy Advocate General, appears and waives service of notice on behalf of respondent No.1 and Mr. Sahil Dixit, Advocate on behalf of respondent No.2.

Reply, if any, be filed on or before the next date of hearing. List on 25th August, 2023.

Since the record has already been requisitioned and the main case is fixed for 14th August, 2023 for recording evidence, as such, till 25.8.2023, further proceedings in Sessions Trial No.90 of 2022, pending before the learned Special Judge, Una, is ordered to be stayed.

(Virender Singh) Judge August 11, 2023(ps) ::: Downloaded on - 11/08/2023 20:39:18 :::CIS