Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Central Provinces And Berar - Subsection Section 1(2) in Berar Laws Act, 1941 (2)It shall come into force on such [date] [1st August, 1941, see Gazette of India, 1941, Pt. I, p. 966.] as the Central Government may, by notification in the Official Gazette, appoint.
