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Central Provinces And Berar - Section

Section 1 in Berar Laws Act, 1941

1. Short title and Commencement.-

(1)This Act may be called the Berar Laws Act, 1941.
(2)It shall come into force on such [date] [1st August, 1941, see Gazette of India, 1941, Pt. I, p. 966.] as the Central Government may, by notification in the Official Gazette, appoint.