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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(3)(b) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

(b)affect any liability incurred under this Act or any punishment incurred in respect of any contravention of this Act or any order made thereunder, or