Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in Orissa Pani Panchayat Rules, 2003 (2)That total ayacut area irrigated by a particular distributary shall be declared to be the distributary area of such distributary, which shall be duly notified by the Chief Engineer of the Project.
