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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(2)It will during the currency of the period of affiliation always remain equipped with such laboratory equipment, library' books, institutional requirements, furniture, staff and other requirements as may be determined by the Board from time to time.