Himachal Pradesh High Court
Sh. Madan Lal vs . Saroj Kumari And Others on 23 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Madan Lal Vs. Saroj Kumari and others RSA No. 168 of 2018 .
23.08.2022 Present: Mr. Rishav Chandel, Advocate, vice Mr. Sanjeev Kumar Suri, Advocate, for the appellant.
Mr. Janesh Gupta, Advocate, for respondent No. 1.
Mr. Tejinder Singh, Advocate, for respondents No. 2 to 5.
RSA No. 168 of 2018 & CMP No. 3232 of 2018 A request has been made for adjournment of the case as father of Mr. Sanjeev Suri, original counsel for the appellant, is stated to be unwell. As prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge August 23, 2022 (bhupender) ::: Downloaded on - 23/08/2022 20:05:28 :::CIS