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[Cites 0, Cited by 1] [Section 173(1)] [Section 173] [Entire Act]

State of Puducherry - Subsection

Section 173(1)(a) in Puducherry Goods and Services Tax Act, 2017

(a)in section 118, in sub-section (1), in clause (a), sub-clause (iii) shall be omitted;