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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)Gram Sabha shall monitor the execution of works within the village. Social audit of panchayat work by Gram Sabha shall be conducted regularly. All the projects under the Scheme shall be taken up within the Gram Panchayat.