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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in First Statutes of the Jai Narayan Vyas University Jodhpur

(3)The period of recognition of a teacher of the University as Professor or Reader shall be determined by Ordinances made in that behalf. A person in the service of a College, recognised as teacher of the University otherwise than as a Professor or Reader shall continue to be recognised as if he is in the service of the College/Institution.