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State of Rajasthan - Section

Section 18 in First Statutes of the Jai Narayan Vyas University Jodhpur

18. Recognition of Teachers.

(1)The qualifications of recognised teachers of the University shall be such as may be determined by the Ordinances.
(2)All applications for the recognition of teachers of the University shall be made in such a manner as may be laid down by the Regulations made by the Syndicate in that behalf.
(3)The period of recognition of a teacher of the University as Professor or Reader shall be determined by Ordinances made in that behalf. A person in the service of a College, recognised as teacher of the University otherwise than as a Professor or Reader shall continue to be recognised as if he is in the service of the College/Institution.
(4)The Syndicate may, on a reference from the Vice-Chancellor, withdraw recognition from a teacher:Provided that the teacher of the College/Institution concerned, may within a period of thirty days from the date of the order of withdrawal appeal against the order to the Chancellor whose decision shall be final.
(5)No person shall be appointed or recognised as a teacher of the University except on the recommendation of a Selection Committee constituted for the purposes.