Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(c) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(c)To conduct open house meeting with children and staff to encourage children in participating the activities.