Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(3) in New Town Kolkata Planning Area (Building) Rules, 2014 (3)This rule is applicable only for those buildings of the planning area consistent with the LUDCP with height more than 15 meter and/or with a plot area above 1 hectare.
