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State of Chattisgarh - Section

Section 115 in The Chhattisgarh Motor Vehicles Rules, 1994

115. Painting and marking of Motor Cabs in certain manner.

(1)Except the motor cabs covered by All India Tourist permit and such other motor cabs or class of motor cabs as may be exempted by the State Transport Authority, the hood of every motor cab shall be painted in cream yellow and the rest of the body in black colour.
(2)In addition to the registration mark, a serial number of permit allotted by the Registering Authority shall be painted on the motor cab at each of the following different place, namely :-
(i)the left hand top portion of the front wind screen;
(ii)on rear boot on the side of the registration mark;
(iii)in the middle of the left front door; and
(iv)in the middle of the right front door.
(3)The aforesaid number shall be painted in white and in a red circle and the numerical shall not be less than 50 millimetres and 30 millimetres in breadth.
(4)The number on the left hand portion of the windscreen shall be so painted as to be readable from inside and the number on the rear boot, the left front door and the right front door shall be painted against the black background.
(5)Notwithstanding anything contained in these rules no permit shall be granted or renewed in respect of any motor cab which does not conform to the provisions of sub-rules (1) to (4).
(6)No motor vehicle other than a motor cab shall be painted in the manner prescribed in sub-rule (1).