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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Chattisgarh - Subsection

Section 115(4) in The Chhattisgarh Motor Vehicles Rules, 1994

(4)The number on the left hand portion of the windscreen shall be so painted as to be readable from inside and the number on the rear boot, the left front door and the right front door shall be painted against the black background.