Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Assam - Subsection

Section 23A(1) in Fishery Rules

(1)Catching of brood fish (fish carrying eggs and sperm) of the following species, namely : Rahu, Catla (Bahu), Mrigal, Mali (Calbasu), Chitai, Kharia, Pithia, (Mahasul), Gharia and Kuri (Gonius) is prohibited during the breeding season beginning from the first day of the month of May and ending on the fifteenth day of the month of July, both days inclusive, in any proclaimed fishery.