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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1) in The Himachal Pradesh Police Act, 2007

(1)Subject to the provisions of this Act, the Police Service of the State shall be categorized as the Civil Police and the Armed Police, each consisting of appropriate numbers of-
(i)Non-Gazetted Police Officers Grade-II, comprising of Constables and Head Constables;
(ii)Non-Gazetted Police Officers Grade-I, comprising of Assistant Sub-Inspectors, Sub-Inspectors and Inspectors; and
(iii)Gazetted State Police Service Officers; and
(iv)Indian Police Service Officers serving in connection with the affairs of the State.