- The following shall be the authorities of the University :-(1)the Court;(2)the Executive Council;(3)[ the Faculty Councils for post-graduate studies;] [[Clauses (3) and (3A) substituted for original clause (3) by W.B. Act 17 of 1999, Original clause (3) was as under :-'(3) the Faculty Councils for post-graduate and undergraduate studies;'.]](3A)[ the Councils for undergraduate studies;] [[Clauses (3) and (3A) substituted for original clause (3) by W.B. Act 17 of 1999, Original clause (3) was as under :-'(3) the Faculty Councils for post-graduate and undergraduate studies;'.]](4)the Boards of Studies;(5)the Finance Committee;(6)such other authorities as may be established under the Statutes.
