Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3A) in The Kalyani University Act, 1981

(3A)[ the Councils for undergraduate studies;] [[Clauses (3) and (3A) substituted for original clause (3) by W.B. Act 17 of 1999, Original clause (3) was as under :-'(3) the Faculty Councils for post-graduate and undergraduate studies;'.]]