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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Gujarat - Subsection

Section 5A(3) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(3)Admission. - Candidates referred to in sub-rule (1) shall be required to make application to the said institution or University in response to the advertisement issued in this behalf by the said institution or University, Admission of such candidates shall be made in consultation with the Admission Committee on the basis of merit lists prepared under sub-rule (2).