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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(8) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(8)The Commission, for reasons to be recorded in writing, may at any time vary, alter or modify any of the provision of these Regulations by amendment.Appendix 1Depreciation Schedule
S. No Asset Class Useful Life (Years) Rate (%)
(1) (2) (3) (4)
1. Land owned under full title Infinity 0
2. Land held under lease    
(A) For investment in land The period of lease or the period remainingunexpired on the Assignment of the lease 0
(B) For cost of clearing site The period of lease remaining unexpired at thedate of clearing the site 0
3. Assets Purchased New    
(A) Plant and machinery in generating stations including plantfoundations    
(i) Hydro-electric 35 2.57
(ii) Steam-electric NHRS & Waste Heat Recovery Boilers / Plants 25 3.60
(iii) Diesel electric & gas plant 15 6.00
(B) Cooling towers and circulating water systems 25 3.60
(C) Hydraulic works forming part of hydro-electric systemincluding:    
(i) Dams, spillways weirs, canals, reinforced concrete flumes &siphons 50 1.80
(ii) Reinforced concrete pipelines and surge tanks, steelpipelines, sluice gates, steel surge (tanks) hydraulic controlvalves and other hydraulic works 35 2.57
(D) Building & civil engineering works of a permanentcharacter, not mentioned above:    
(i) Offices & showrooms 50 1.80
(ii) Containing thermo-electric generating plant 25 3.60
(iii) Containing hydro-electric generating plant 35 2.57
(iv) Temporary erection such as wooden structures 5 18.00
(v) Roads other than kutcha roads 50 1.80
(vi) Others 50 1.80
(E) Transformers, transformer (kiosk) sub-station equipment &other fixed apparatus (including plant foundations)    
(i) Transformers (including foundations) having a rating of 100kilo volt amperes and over 25 3.60
(ii) Others 25 3.60
(F) Switchgear, including cable connections 25 3.60
(G) Lightning arrestors:    
(i) Station type 25 3.60
(ii) Pole type 15 6.00
(iii) Synchronous condenser 35 2.57
(H) Batteries 5 18.00
(I) Underground cable including joint boxes and disconnected boxes 35 2.57
(J) Cable duct system 50 1.80
(K) Overhead lines including supports:    
(i) Lines on fabricated steel operating at nominal voltages higherthan 66 kV 35 2.57
(ii) Lines on steel supports operating at nominal voltages higherthan 13.2 kV but not exceeding 66 kV 25 3.60
(iii) Lines on steel or reinforced concrete supports 25 3.60
(iv) Lines on treated wood supports 25 3.60
(L) Meters 15 6.00
(M) Self propelled vehicles 5 18.00
(N) Air conditioning plants:    
(i) Static 15 6.00
(ii) Portable 5 18.00
(O)      
(i) Office furniture and fittings 15 6.00
(ii) Office equipments 15 6.00
(iii) Internal wirings including fittings and apparatus 15 36.00
(iv) Street Light fittings 15 36.00
(P) Apparatus let on hire:    
(i) Other than motors 5 18.00
(ii) Motors 15 6.00
(Q) Communication equipment    
(i) Radio and higher frequency carrier systems 15 6.00
(ii) Telephone lines and telephones 15 6.00
(R) Assets purchased in second hand and assets not otherwiseprovided for in the schedule Such reasonable period as the Commissiondetermines in each case having regard to the nature, age andconditions of assets at the time of its acquisition by the owner  
Appendix 2SEGREGATION OF COST BETWEEN WHEELING AND RETAIL SUPPLY BUSINESSThe typical role of a Distribution company is: