Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(e) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (e)Planned maintenance schedule of generators / transmission lines available with Regional Load Despatch Centre / Regional Power Committee;
