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Union of India - Section

Section 29 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

29. Dispenser for auto LPG dispensing station.

- The dispenser and connected fittings used for dispensing auto LPG in motor vehicles provided in the auto LPG dispensing station shall be designed, constructed, tested and maintained in accordance with the requirement laid down in Schedule II of these rules and be of a type approved in writing by the Chief Controller.