Himachal Pradesh High Court
Mahinder Lal vs . Gm Ranjeet Sagar Dam & Ors. And on 27 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mahinder Lal Vs. GM Ranjeet Sagar Dam & Ors. and .
connected matter RFA No. 214/2017 a/w RFA Nos.374 & 375/2018 and 270/2019 27.04.2023 Present: Ms. Anubhuti Sharma, Advocate, for the appellant(s).
Mr. Anuj Nag, Advocate, for respondent No.1.
Mr. Y.P.S. Dhaulta, Additional Advocate General with Ms. Seema Sharma and Ms. Leena Guleria, Deputy Advocates General, for the respondents.
As prayed for, list after three weeks.
Jyotsna Rewal Dua Judge 27th April, 2023 (Rohit) ::: Downloaded on - 27/04/2023 20:44:07 :::CIS