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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

3. Eligibility criteria for admissions.

- (i) The candidates shall be admitted into Telugu Pandit Training Courses as per the orders issued in G.O.Ms. No. 53, Edn. department, dated 27-08-1999 read with G.O.Ms.No. 21 Edn., dated 28-02-2003 for Urdu Pandit Training course, G.O.Ms.No. 60, Edn. Department, dated 04-09-1999 read with G.O.Ms.No. 22, Edn., dated 28-02-2003 for Hindi Pandit Training Course as per the orders issued n G.O.Ms.No. 954, dated 05-08-1995 for Hindi Pandit Training Course.
(ii)The candidate should have obtained a merit rank either at LPCET or LPCET (AC).
(iii)Qualifying marks in the entrance test for general category" of candidates shall be 35%. However, there shall be no minimum qualifying marks in respect of candidates belonging to the SCs/ STs.