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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(iii)Qualifying marks in the entrance test for general category" of candidates shall be 35%. However, there shall be no minimum qualifying marks in respect of candidates belonging to the SCs/ STs.